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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)components of the loose gear, at the time of its use, are renewed if one of its dimensions at any point has decreased by ten per cent or more by user.