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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

1. Short Title, Applicability and Commencement.

- (i) These rules may be called the Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Ping, and related courses) Rules, 2004.
(ii)They shall apply for selection and allotment of candidates for admission into all the Professional Institutions imparting Under Graduate Professional Courses in Planning and Architecture (B.Arch, B.Plng. and related courses) for which admissions shall be made through Common Entrance Test held by the State or its agency designated as PACET (Planning and Architecture Common Entrance Test) held by the Association of Colleges designated as PA CET - AC as per the Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 - year B. Arch and 4 - year B. Planning and other related courses Rules, 2004, issue in G.O. (4) read above.
(iii)These Rules shall come into force from the Academic year 2004-2005.