Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Haryana - Subsection

Section 92(2)(a) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(a)Where the sale is made by public auction, within seven days from the date of the acceptance of the bid;