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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(5)(i) in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

(i)the total number of sanctioned posts in the grade in which promotion is to be made;