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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(7) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(7)If any dispute arises between Water Users' Association and the Canal Officer regarding anything contained in the Agreement executed in accordance with sub­section (1), the same shall be resolved by the concerned Superintending Engineer and his decision in the matter shall be final.