Karnataka High Court
Vishwanth S/O. Aravald vs The State Of Karnataka on 28 September, 2012
Author: H.G.Ramesh
Bench: H.G.Ramesh
W.P Nos.67996-68008/2012
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IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 28TH DAY OF SEPTEMBER 2012
BEFORE
THE HON'BLE MR.JUSTICE H.G.RAMESH
Writ Petition Nos.67996-68008/2012 (EDN-AD)
BETWEEN
1. VANI D/O. HUNCHAYYASWAMI
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 550 EC 10012
R/O. 6TH CROSS, VIDYA NAGAR
BAGALKOT, DIST: BAGALKOT
2. VEENA D/O. HUCHHAYA SWAMMI
AGE: 20 YEARS, OCC: STUDENT
R/O. 6TH CROSS, VIDAYA NAGAR
BAGALKOT
REG. NO. 550 EC 10013
3. CHANDSHANKAR LAMANI
AGE: 20 YEARS, OCC: STUDENT
R/O. AT POST: HIREGOHALA
BAGALKOT
REG. NO. 550 EC 10004
4. ASLAM BALAKASI KHWAZAMAN RAZIYA BEGAM
AGE: 22 YEARS, OCC: STUDENT
R/O. AT POST: PANKA MAZIA
BASAVESHWAR CIRCLE
BAGALKOT
REG. NO. 550 EC 10002
5. PARAUSHRAM S/O. RAMESHMUDHOLE
AGE: 20 YEARS, OCC: STUDENT
R/O. HOUSE NO. 997
KDK BAGALKOT
BAGALKOT
REG. NO. 550 ME 10013
W.P Nos.67996-68008/2012
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6. VINAYAK S/O. BALAPPA BENNEPPANAVAR
AGE: 20 YEARS, OCC: STUDENT
R/O. AT POST: C/O. MALLAPPA BAVI
NEAR GOVERNMENT, ITI COLLEGE
MUCHAKANDI, BAGALKOT
REG. NO. 550 ME 10033
7. SIDDAPPA S/O. RAMANNA BIRADAR
AGE: 21 YEARS, OCC: STUDENT
R/O. AT POST: NEAR KANADA SCHOOL
BENAL (RS), TQ: BAGALKOT
DIST: BAGALKOT
REG. NO. 550 ME 10025
8. VASIM S/O. ISMAIC YARUGUDI JAKIYA
AGE: 22 YEARS, OCC: STUDENT
R/O. AT POST: NAVANAGAR, WAMBE COLONY
HOUSE NO. 99, TQ: BAGALKOT
DIST: BAGALKOT
REG. NO. 550 ME 10031
9. VISHWANTH S/O. ARAVALD
AGE: 21 YEARS, OCC: STUDENT
R/O. ANKANCHI MANINAGAR
TQ: BADAMI
DIST: BAGALKOT
REG. NO. 550 CE 10011
10. HANAMANT S/O. KRISHNA KAMAKERI
AGE: 22 YEARS, OCC: STUDENT
R/O. AT POST: SIMIKERI
TQ & DIST: BAGALKOT,
REG. NO. 550 CE 10002
11. SHIVA KUMAR
S/O. GOOLAPPA RAKARADDI
AGE: 19 YEARS, OCC: STUDENT
R/O. NEAR HARI TEMPLE
BAGALKOT, REG. NO. 550 CE 10007
12. MANAJUNATH S/O. DASHARATI KURI
AGE: 21 YEARS, OCC: STUDENT
R/O. AT POST: 8TH CROSS
VIDYAGARI, BAGALKOT
REG. NO. 550 CE 10003
W.P Nos.67996-68008/2012
:3:
13. AJIT S/O. VEERANNA DODAMANI
AGE: 21 YEARS, OCC: STUDENT
R/O. AT POST: 8TH CROSS
VIDYAGARI, BAGALKOT
REG. NO. 550 CE 10001 ...PETITIONERS
(BY SRI SADASHIV S PATIL, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY
DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA
BANGALORE
2. THE DIRETOR OF
TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL
EDUCATION, PALACE ROAD
BANGALORE-1
3. THE PRINCIPAL
VIDYA PRASARAK MANDAL POLYTECHNIC
COLLEGE, CODE NO. 550
BAGALKOT ...RESPONDENTS
(BY SMT K VIDYAVATHI, AGA FOR R1 & R2)
(NOTICE ISSUED TO R.3 AND SERVICE IS AWAITED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE GOVERNMENT CIRCULAR DTD.24.07.2012 IN DTE 22
ACM(2)2012-13 ISSUED BY THE 2ND RESPONDENT VIDE
ANNEXURE-A AND ETC.,
THESE PETITIONS COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:
W.P Nos.67996-68008/2012
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ORDER
H.G.RAMESH, J. (Oral):
Learned Additional Government Advocate, on instructions, submits that the Government Order dtd. 23.07.2012 is withdrawn and consequently the impugned Circular dtd. 24.07.2012 is also withdrawn and a fresh Government Order dtd. 17.09.2012 is issued, fixing modified norms for admissions to third & fifth semester of Diploma courses. As the impugned circular has been withdrawn, the Writ Petitions have become infructuous. The Writ Petitions are accordingly dismissed as having become infructuous with liberty to the petitioners to challenge the aforesaid Government Order dtd. 17.09.2012 in accordance with law.
Petitions dismissed.
SD/-
JUDGE Kms