Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Goa - Subsection Section 18(1) in The First Statutes of Indian Institute of Technology Goa, 2017 (1)The Institute may create Chair Professorship(s) which may be funded partially or fully from the institute's own resources or from the funds received from donations.
