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Calcutta High Court

C.I.T. - Kolkata - Ii vs W.B. Industrial Development Corpn. Ltd on 15 January, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                     ORDER SHEET

                           IN THE HIGH COURT AT CALCUTTA

                                   Special Jurisdiction
                                      [ Income Tax]

                                     ORIGINAL SIDE


                                   ITA No.358 of 2004


                                  C.I.T. - KOLKATA - II

                                         Versus

                     W.B. INDUSTRIAL DEVELOPMENT CORPN. LTD.


 BEFORE:

 The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 15th January, 2015.

The Court : No one responded. The matter was listed under the heading "for dismissal" with endorsement "2". Let it be listed "for dismissal" with endorsement "3" on Tuesday [20.1.2015].

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm