Calcutta High Court
C.I.T. - Kolkata - Ii vs W.B. Industrial Development Corpn. Ltd on 15 January, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[ Income Tax]
ORIGINAL SIDE
ITA No.358 of 2004
C.I.T. - KOLKATA - II
Versus
W.B. INDUSTRIAL DEVELOPMENT CORPN. LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 15th January, 2015.
The Court : No one responded. The matter was listed under the heading "for dismissal" with endorsement "2". Let it be listed "for dismissal" with endorsement "3" on Tuesday [20.1.2015].
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm