Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(r) in Himachal Pradesh Registration of Tourist Trade Act, 1988 (r)"tourist" means a person or group of persons, including pilgrims, visiting any tourist area in the State of Himachal Pradesh from any part of India; and
