Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(1)(f) in The Haryana Guest Teachers Service Act, 2019 (f)"PRT" means PRT as defined in the Haryana Primary School Education (Group C) State Cadre Service Rules, 2012;