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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(1)(f) in The Air (Prevention And Control Of Pollution) Act, 1981

(f)the form in which and the time within which the budget of the Central Board may be prepared and forwarded to the Central Government under section 34;
(ff)the form in which the annual report of the Central Board may be prepared under section 35;