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Supreme Court - Daily Orders

M/S Voestalpine Schienen Gmbh vs Delhi Metro Rail Corporation Ltd on 13 January, 2017

Bench: A.K. Sikri, R.K. Agrawal

     ITEM NO.66                               COURT NO.8                     SECTION XVIA

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Arbitration Petition (Civil) No. 50/2016

         M/S VOESTALPINE SCHIENEN GMBH                                         Petitioner(s)

                                                        VERSUS

     DELHI METRO RAIL CORPORATION LTD                                         Respondent(s)

     (With appln. (s) for permission to file additional documents)

     Date : 13/01/2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)
                                         Mr. Gopal Jain, Sr. Adv.
                                         Ms. Vanita Bhargava, Adv.
                                         Mr. Jeevan B. Panda, Adv.
                                         Mr. Kudrat Dev, Adv.
                                         M/s. Khaitan & Co.

     For Respondent(s)
                                         Mr. Mukul Rohatgi, AG.
                                         Ms. Shashi Kiran, Adv.
                                         Ms. Usha Mishra, Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List the matter on 24th January, 2017, for final arguments.

(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.01.17 10:28:46 IST Reason: