Supreme Court - Daily Orders
M/S Voestalpine Schienen Gmbh vs Delhi Metro Rail Corporation Ltd on 13 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.66 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Arbitration Petition (Civil) No. 50/2016
M/S VOESTALPINE SCHIENEN GMBH Petitioner(s)
VERSUS
DELHI METRO RAIL CORPORATION LTD Respondent(s)
(With appln. (s) for permission to file additional documents)
Date : 13/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Gopal Jain, Sr. Adv.
Ms. Vanita Bhargava, Adv.
Mr. Jeevan B. Panda, Adv.
Mr. Kudrat Dev, Adv.
M/s. Khaitan & Co.
For Respondent(s)
Mr. Mukul Rohatgi, AG.
Ms. Shashi Kiran, Adv.
Ms. Usha Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 24th January, 2017, for final arguments.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.01.17 10:28:46 IST Reason: