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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(3) in Bombay Primary Education Act, 1947

(3)The municipal school board shall, with the sanction of the Director, make regulations laying down the days, the time and the periods on each day during which a child shall be present for instruction at an approved school.[D. Merged Areas.]