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[Cites 0, Cited by 0] [Section 4E] [Entire Act]

Union of India - Subsection

Section 4E(2) in The Indian Iron And Steel Company (Taking Over Of Management) Act,1972

(2)The quorum for a meeting of the Board of management shall be one-third of its total strength (any fraction contained in that one-third be rounded off as one) or three members, whichever is higher.