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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(a) in The Goa, Daman and Diu Administrative Tribunal Regulation, 1971

(a)This regulation may be called the Goa, Daman and Diu Administrative Tribunal [Regulation] [Stands impliedly repealed by (Amendment) Act, 1996, which provides that ribunal shall consist of President only.], 1971.