Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 38]

Calcutta High Court

Commissioner Of Income Tax vs M/S.Rpg Netcom Limited on 25 June, 2014

Author: Arun Mishra

Bench: Arun Mishra

                              I.T.A. 606 of 2007

                        IN THE HIGH COURT AT CALCUTTA
                      Special Jurisdiction (Income Tax)
                                ORIGINAL SIDE



               COMMISSIONER OF INCOME TAX, KOLKATA -I, KOLKATA
                                    Versus
                           M/S.RPG NETCOM LIMITED


BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 25th June, 2014.



            For the Appellant :

            For the Respondent :

THE COURT : It is reported by the Registry of this Court that the appeal has been admitted, but no paper book has been filed till date.

The appellant is directed to prepare requisite number of paper books and file the same in the Department within eight weeks from date after serving copy thereof upon the respondent, failing which the appeal shall stand dismissed without any further reference to the Bench.

(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)