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Karnataka High Court

Shanavaz vs State By Old Hubbali Police Station By ... on 16 February, 2024

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                                                      CRL.A No. 92 of 2024
                                                  C/W CRL.A No. 93 of 2024



                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 16TH DAY OF FEBRUARY, 2024

                                       PRESENT
                  THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
                                         AND
                     THE HON'BLE MR JUSTICE VENKATESH NAIK T
                          CRIMINAL APPEAL NO.92 OF 2024
                                        C/W
                          CRIMINAL APPEAL NO.93 OF 2024


             IN CRL.A. NO.92 OF 2024
             BETWEEN:

             1.   SHANAVAZ
                  S/O ABDUL HAMEED ATHANI
                  AGED ABOUT 32 YEARS
                  R/AT JANNATH NAGAR, 1ST CROSS
                  OLD HUBBALI-566 024.

             2.   MAHAMMAD SULTHAN
                  S/O NASIR ALI RANGARESA
                  AGED ABOUT 22 YEARS
Digitally         R/AT MANTUR ROAD
signed by         GANDHI EKATA COLONY
SRIDEVI S
                  1ST CROSS, BYALI FLAT
Location:
HIGH COURT        HUBBALLI-566 001.
OF
KARNATAKA    3.   KHWAJA MAINUDDIN
                  S/O MAHAMMAD SALEEM MUDDEBIHAL
                  AGED ABOUT 24 YEARS
                  R/AT MANTUR ROAD
                  AHAMATH NAGAR, 1ST CROSS
                  HUBBALLI-566 001.

             4.   AJARUDDIN
                  S/O RIYAZ AHAMMAD HIDASHA
                  AGED ABOUT 27 YEARS
                  R/AT SHIVAPUTRA NAGAR
                  1ST CROSS, NEAR MOSQUE
                  OLD HUBBALLI-560 024.
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5.   SAHIL
     S/O ALTAF HUSEN GADAG
     AGED ABOUT 32 YEARS
     R/AT MATTI ONI, TABEEB LAND
     HUBBALLI-580 020.

6.   DADAPEER
     S/O IMAM HUSEN PEERVALE
     AGED ABOUT 39 YEARS
     R/AT ANAND NAGAR
     NEAR DANAMMA TEMPLE
     HUBBALLI-580 024.

7.   SIKANDAR
     S/O RAJASAB RONAD
     AGED ABOUT 36 YEARS
     R/AT ANANDA NAGAR
     NEAR LAST BUS STOP
     HUBBALI-580 024.

8.   SIKANDAR
     S/O KASHIM SAB MAKANDAR
     AGED ABOUT 32 YEARS
     R/AT ANANDA NAGAR
     MAYUR NAGAR
     OLD HUBBALI-580 024.

9.   MUKTHUM @ BABAJAN
     S/O MOHAMMED GHOUSE NALABANDA
     AGED ABOUT 28 YEARS
     R/AT BABUJI COLONY
     NEAR OSHIYA CHURCH
     HUBBALI-580 024.

10. RIYAZ AHAMMAD
    S/O HAJARESAB JAKATI
    AGED ABOUT 42 YEARS
    R/AT ISLAMPUR, 2ND CROSS
    OLD HUBBALLI-580 024.

11. MOHAMMED GOUSE
    S/O SAYYAD GOUSE BARODWALE
    AGED ABOUT 28 YEARS
    R/AT AASARA ONI
    NEAR MOSQUE
    OLD HUBBALI-580 024.
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12. AZEEZ ALI @ HAJI ALI
    S/O RAJA SAB KALEGAREA
    AGED ABOUT 37 YEARS
    R/AT CHANNAKESHAVA NAGAR
    NEAR TAJ NAGAR
    OLD HUBBALI-580 024.

13. NIYAZ
    S/O NOOR AHAMMED
    AGED ABOUT 20 YEARS
    R/AT NEAR BUS STOP, 2ND CROSS
    ARVINDA NAGAR
    OLD HUBBALI-560 024.
                                                 ...APPELLANTS
    (BY SRI RAHAMATHULLA KOTHWAL, ADVOCATE
        A/W SMT. SIDDIKA AISHA, ADVOCATE)

AND:

    STATE BY OLD HUBBALI POLICE STATION
    BY NATIONAL INVESTIGATION AGENCY
    HYDERABAD
    REPRESENTED BY ITS S.P.P.
    HIGH COURT OF KARNATAKA
    BENGALURU-560 001.
                                                ...RESPONDENT
    (BY SRI SHANKARAPPA, SPL.P.P.)

      THIS CRIMINAL APPEAL IS FILED UNDER SECTION 21(4) OF
NIA ACT, 2008 OF CR.PC PRAYING TO SET ASIDE THE IMPUGNED
ORDER OF THE COURT OF XLIX ADDITIONAL CITY CIVIL AND
SESSION JUDGE AND SPECIAL COURT FOR NIA CASES (CCH-50) AT
BENGALURU DATED 05.01.2024 IN SPL.C.C.NO.2263/2022 AS PER
ANNEXURE-A AND GRANT BAIL TO THE APPELLANT IN THE CRIME
NO.63/2022 OF OLD HUBBALLI POLICE STATION HUBBALLI,
DHARWAD DISTRICT NOW INVESTIGATED BY NIA AND NUMBERED
AS SPL.C.C.NO.2263/2022 NOW PENDING IN THE COURT OF XLIX
ADDITIONAL CITY CIVIL AND SESSION JUDGE AND SPECIAL COURT
FOR NIA CASES (CCH-50) AT BENGALURU FOR THE OFFENCE
PUNISHABLE UNDER SECTIONS 143, 147, 148, 323, 324, 332, 333,
353, 504, 506, 427, 307, 120B, 225(B) AND 153(A) READ WITH 149
OF IPC AND SECTION 3(1) OF PREVENTION OF DAMAGE TO PUBLIC
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PROPERTY ACT, 1984 AND UNDER SECTION 16(1)(b), 18, 20, 43-
D(5) OF THE UNLAWFUL ACTIVITIES (PREVENTION) ACT, 1967.


IN CRL.A. NO.93 OF 2024

BETWEEN:

1.   MR. MAHAMMAD ARIF RIZVI
     S/O BUDEN SAB NAGARALA @ RAJVI
     AGED ABOUT 32 YEARS
     R/AT SIMLA NAGAR
     BEHIND TIPPU SAYYED COLLEGE
     OLD HUBBALLI-580 024.

2.   MR. THAJUDDIN
     S/O ABDUL REHAMAN BALLARI
     AGED ABOUT 34 YEARS
     R/AT ANANDA NAGAR
     AMBEDKAR COLONY
     OLD HUBBALLI-580 024.

3.   MR. MOHAMMAD SADIQ
     S/O NISAR AHAMMAD MOMIN
     AGED ABOUT 25 YEARS
     R/AT ISLAMPUR, N. A. NAGAR
     NEAR ALAHAYATH SCHOOL
     OLD HUBBALLI-580 024.

4.   MR. SHOKATH BASHA
     S/O SAYYAD SAB MIRJI
     AGED ABOUT 21 YEARS
     R/AT ISLAMPUR, N. A. NAGAR
     NEAR MOSQUE
     OLD HUBBALLI-580 024.

5.   MR. HAJARATH ALI
     S/O MAHAMMAD ALI SHIRURA
     AGED ABOUT 28 YEARS
     R/AT N. A. NAGAR
     NEAR ALAHAYATH SCHOOL
     OLD HUBBALLI-580 024.

6.   MR. ASIF
     S/O RAJESAB NADAF
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     AGED ABOUT 25 YEARS
     R/AT ANANDA NAGAR, GHODEKE FLAT
     NEAR MOTHER TERESSA SCHOOL
     OLD HUBBALLI-580 024.

7.   MR. AJARUDDIN
     S/O MEHABOOB SAB
     AGED ABOUT 32 YEARS
     R/AT ANANDA NAGAR
     NEAR ITI COLLEGE
     OLD HUBBALLI-580 024.

8.   MR. MAHAMMAD NIJAMUDDIN
     S/O MAHAMMAD HANEEF DALALA
     AGED ABOUT 24 YEARS
     R/AT ANANDA NAGAR, NEAR 2ND TALKY
     OLD HUBBALLI-580 024.

9.   MR. ASIF
     S/O MAKBUL SAB
     AGED ABOUT 22 YEARS
     R/AT ANCHATAGERI
     OLD HUBBALLI-580 024.

10. MR. JELANI
    S/O ALLA BHAKSH HALADI
    AGED ABOUT 38 YEARS
    R/AT ESHWAR NAGAR
    N. A. NAGAR ROAD, 1ST CROSS
    OLD HUBBALLI-580 024.

11. MR. IMAM JAFAR
    S/O RAJESAB
    AGED ABOUT 35 YEARS
    R/AT VISHAL NAGAR, 2ND
    OLD HUBBALLI-580 024.

12. MR. IKBAL
    S/O MAHAMMAD GOUSE TADAPATRI
    AGED ABOUT 27 YEARS
    R/AT NEW ANANDA NAGAR
    NEAR MOSQUE
    OLD HUBBALLI - 580 024.
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13. MR. IRFAN
    S/O MAHAMMAD RAFIQ TADAPATRI
    AGED ABOUT 37 YEARS
    R/AT NEW ANANDA NAGAR
    NEAR MADEENA MOSQUE
    OLD HUBBALLI-580 024.

14. MR.MAHAMMAD SHAFEE
    S/O ISMAIL SHEIK
    AGED ABOUT 31 YEARS
    R/AT MAYUR NAGAR
    BEHIND URDU SCHOOL
    OLD HUBBALLI-580 024.

15. MR. MAIYUDDEEN
    S/O LIYAKHATH BEPARI
    AGED ABOUT 31 YEARS
    R/AT KATAGARA ONI, NEAR URDU SCHOOL
    OLD HUBBALLI-580 024.

16. MR. BASEER AHAMMAD
    S/O ABDUL KHADAR SHEIK ALI
    AGED ABOUT 42 YEARS
    R/AT INDRAPRASTHA NAGAR, 7TH CROSS
    OLD HUBBALLI-580 024.

17. MR. TAJUDDEEN
    S/O ISMAIL SHEIK
    AGED ABOUT 32 YEARS
    R/AT ANANDA NAGAR
    NEAR DYAMMAVA TEMPLE
    BEHIND URDU SCHOOL
    OLD HUBBALLI-580 024.

18. MR. JAFAR SAB
    S/O IMAM SAB GUDDIMANI
    AGED ABOUT 29 YEARS
    R/AT BANATI KATTA
    MEHABOOB NAGAR
    OLD HUBBALLI-580 024.

19. MR. JAVEED
    S/O IMAM SAB BAGALAKOTE
    AGED ABOUT 42 YEARS
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    R/AT NEW ANAND NAGAR
    NEAR MADANI MOSQUE
    OLD HUBBALLI-580 024.

20. MR.HASAN
    S/O JAFAR SAB FOUZDAR
    AGED ABOUT 41 YEARS
    R/AT AT C/O JAVEED SHEIK'S HOUSE
    GHODAKE FLAT, 6TH CROSS
    OLD HUBBALLI-580 024.

21. MR. MAHAMMAD JAFAR
    S/O SABBEER AHAMMAD SAMSHI
    AGED ABOUT 26 YEARS
    R/AT NEW ANANDA NAGAR
    MADANI MOSQUE NAGAR
    OLD HUBBALLI-580 024.

22. MR. CHAND PEER
    S/O ABDUL RAZAK PANIBANDA
    AGED ABOUT 32 YEARS
    R/AT BANATI KATTA
    SADASHIVA NAGAR
    OLD HUBBALLI-580 024.

23. MR. MAHAMMAD HANEEF
    S/O ABDUL KHADAR NEGALURA
    AGED ABOUT 31 YEARS
    R/AT DHARAWAD COLONY, NEAR MOSQUE
    OLD HUBBALLI-580 024.

24. MR. TOUSIF
    S/O VASEEM SAB BETAGERI
    AGED ABOUT 22 YEARS
    R/AT SIDDARUDHA NAGAR, HEGGERI
    OLD HUBBALLI-580 024.

25. MR. MAHAMMAD ASHIF
    S/O MEHABOOB SAB JARATHARAGHARA
    AGED ABOUT 37 YEARS
    R/AT JANNATH NAGAR
    IN FRONT OF FATHESHA HALL
    OLD HUBBALLI-580 024.
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26. MR. MAHAMMAD GOUSE
    S/O NANNESAB BEPARI
    AGED ABOUT 34 YEARS
    R/AT KATAGARA ONI, NEAR URDU SCHOOL
    OLD HUBBALLI-580 024.

27. MR. ABDUL KAREEM
    AGED ABOUT 27 YEARS
    S/O ABDUL SATTAR GUJJARA
    R/AT GUDIHAL ROAD
    NEAR LUCKY HALL, 4TH CROSS
    OLD HUBBALLI-580 024.

28. MR. REHAMAN SAB
    S/O MAHAMMAD SAB NADAF
    AGED ABOUT 33 YEARS
    R/AT ANANDA NAGAR
    NEAR LAST BUS STOP
    OLD HUBBALLI-580 024.

29. MR. KAREEM BEGH
    S/O HUSMAN BEGH CHORAMMANAVARA
    AGED ABOUT 25 YEARS
    R/AT SADARSOPA
    OLD HUBBALLI-580 024.

30. MR. NAZEER AHAMMAD
    S/O ALLA BHAKSH BANNURA
    AGED ABOUT 38 YEARS
    R/AT SADARASOPA
    NEAR KSHIM DULE MAKHAN
    OLD HUBBALLI-580 024.

31. MR. MAHAMMAD FAROOQ
    S/O AHAMMAD SAB SHIRAHATTI
    AGED ABOUT 42 YEARS
    R/AT SADARASOPA, BYAHATTI
    OLD HUBBALLI-580 024.

32. MR. JUBERA
    S/O SAYYAD IKBAL KALAIGARA
    AGED ABOUT 29 YEARS
    R/AT JANNATH NAGAR
    3RD CROSS, DHARWAD
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33. MR. IBRAHIM
    S/O ABDUL GHANI SAB
    AGED ABOUT 36 YEARS
    R/OF OLD RESIDENCE HONDADA KERI
    SHIKARIPURA, SHIVAMOGGA DISTRICT
    PRESENTLY RESIDING OPPOSITE TO
    MAHAMMADIYA SCHOOL
    RAZIYA TOWN
    OLD HUBBALLI-580 024.

34. MR. MAHAMMAD GOUSE
    S/O AYUB SAB HANCHINALA
    AGED ABOUT 25 YEARS
    R/AT AASARA ONI
    OLD HUBBALLI-580 024.

35. MR. DADA HAYAD
    S/O ABDUL GAFAR MULLA
    AGED ABOUT 37 YEARS
    R/AT AJMEER NAGAR
    BEHIND MOSQUE
    OLD HUBBALLI-580 024.

36. MR. SHUBHANULLA
    S/O MUKTHUM SAB NADAF
    AGED ABOUT 21 YEARS
    R/AT HEGGERI, MARUTHI NAGAR
    OLD HUBBALLI-580 024.

37. MR. JAMEER AHAMMAD
    S/O MEHABOOB SAB ANNIGERI
    AGED ABOUT 22 YEARS
    R/AT AJMEER NAGAR
    NEKAR NAGAR, NEAR MOSQUE
    OLD HUBBALLI-580 024.

38. MR. ABDUL SATTAR
    S/O ABDUL LATHEEF MULLA
    AGED ABOUT 39 YEARS
    R/AT AJMEER NAGAR, NEAR MOSQUE
    OLD HUBBALLI-580 024.

39. MR. IMRAN SAB
    S/O MODIN SAB DHARWAD
    AGED ABOUT 29 YEARS
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    R/AT NEAR INDI PUMP CIRCLE
    OLD HUBBALLI-580 024.

40. MR. NIYAZ AHAMMAD
    S/O MAHAMMAD BANADARA
    AGED ABOUT 29 YEARS
    R/AT HORAKERI ONI, NEAR MOSQUE
    OLD HUBBALLI-580 024.

41. MR. SADIQ
    S/O MAHAMMAD YUSUF SIDNI KOPPA
    AGED ABOUT 29 YEARS
    R/AT ESHWAR NAGAR
    NEAR MOSQUE, 1ST CROSS
    OLD HUBBALLI-580 024.

42. MR. MUZAFAR AHAMMAD
    S/O ALLI SAB NADAF
    AGED ABOUT 21 YEARS
    R/AT PADADAIAHNA HAKKALA
    2ND CROSS, KASABA PET
    OLD HUBBALLI-580 024.

43. MR. MAHAMMAD FAYAZ
    S/O SHABEER SUDARJI
    AGED ABOUT 32 YEARS
    R/AT MANTURA ROAD, MOULALI FLAT
    OLD HUBBALLI-580 024.

44. MR. SAMEER
    S/O MAHAMMAD GOUSE BANADARA
    AGED ABOUT 34 YEARS
    R/AT HORAKERI ONI
    OLD HUBBALLI-580 024.

45. MR. ALTHAF
    S/O HUSEN SAB DHAREKHAN
    AGED ABOUT 22 YEARS
    R/AT IN FRONT OF ANANDA NAGAR BANK
    OLD HUBBALLI-580 024.

46. MR. IRFAN
    S/O SALEEM ABBIGERI
    AGED ABOUT 24 YEARS
    R/AT ANANDA NAGAR
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    NEAR MADANI MOSQUE
    OLD HUBBALLI-580 024.

47. MR. SHAKEER AHAMMAD
    S/O MAHAMMAD JAFAR CHIDIGHAR
    AGED ABOUT 23 YEARS
    R/AT ANANDA NAGAR, GHODKE FLAT
    OLD HUBBALLI-580 024.

48. MR. RIYAZ AHAMMAD
    S/O FAKAI SAB MULLA
    AGED ABOUT 33 YEARS
    R/AT ANANDA NAGAR
    NEAR WELCOME HALL
    OLD HUBBALLI-580 024.

49. MR. SARPARAJ
    S/O BHASHA TARAGOLA
    AGED ABOUT 22 YEARS
    R/AT ANANDA NAGAR, NEAR MOSQUE
    OLD HUBBALLI-580 024.

50. MR. MAHAMMAD GOUSE
    S/O SHABBER AHAMMAD MAGAMI
    AGED ABOUT 33 YEARS
    R/AT ANANDA NAGAR
    NEAR GHODKE FLAT
    NEAR LAST BUS STOP
    OLD HUBBALLI-580 024.

51. MR. MUSTHAFA
    S/O SADIQ MALABARA
    AGED ABOUT 26 YEARS
    R/AT BEERABANDA ONI
    OLD HUBBALLI-580 024.

52. MR. MOHAMMAD RABBANI
    S/O FAROOQ SHEIK
    AGED ABOUT 25 YEARS
    R/AT GANESHPET
    KULAKARNI HAKKALA, 1ST CROSS
    OLD HUBBALLI-580 024.

53. MR. NIJAMUDDIN
    S/O SATTAR SAB JADEDAVAR @ MUTTOR
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    AGED ABOUT 30 YEARS
    R/AT GOUSIYA TOWN
    IN FRONT OF AVALAKKI FACTORY, 2ND CROSS
    OLD HUBBALLI-580 024.

54. MR. SHAHABAZ
    S/O ANWAR BASHA LASHKAR
    AGED ABOUT 21 YEARS
    R/AT ANANDA NAGAR
    LAST BUS STOP
    OLD HUBBALLI-580 024.

55. MR. MEHABOOB
    S/O HUSEN SAB BANKAPURA
    AGED ABOUT 28 YEARS
    R/AT SADARASOPA, NEAR DARGA
    OLD HUBBALLI-580 024.

56. MR. ADIL SHEIK
    S/O MUKTHIYAR
    AGED ABOUT 24 YEARS
    R/AT ANANDA NAGAR, KALAVIDARA FLAT
    OLD HUBBALLI-580 024.

57. MR. ASHIM PEER
    S/O DIVAN SAB BARADIVANA
    AGED ABOUT 30 YEARS
    R/AT IN FRONT OF DIDDI ONE GARDEN
    OLD HUBBALLI-580 024.

58. MR. ASHIF AHAMMAD
    S/O KHAJA SAB
    AGED ABOUT 36 YEARS
    R/AT GHODAKE FLAT
    BEHIND DOREMAN SCHOOL
    OLD HUBBALLI-580 024.

59. MR. VASEEM
    S/O HAJARESAB GASTHAVALE
    AGED ABOUT 23 YEARS
    R/AT REHAMATH NAGAR
    ANANDA NAGAR
    OLD HUBBALLI-580 024.
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60. MR. ASHRAF
    S/O ADAM SAB
    AGED ABOUT 24 YEARS
    R/AT ASAR ONI
    OLD HUBBALLI-580 024.

61. MR. AZAGAR ALI
    S/O NAVAZKHANA KHAN
    AGED ABOUT 30 YEARS
    R/AT HEGGER, SIDDARUDHA NAGAR
    OLD HUBBALLI-580 024.

62. MR. IMTHIYAZ
    S/O SADIQ BENGALURI
    AGED ABOUT 21 YEARS
    R/AT VISHAL NAGAR
    NEAR PETROL BUNK
    OLD HUBBALLI-580 024.

63. MR. MAHAMMAD GOUSE
    S/O ADAKHALA SAB AHAMMAD KITTURA
    AGED ABOUT 23 YEARS
    R/AT AJMEER NAGAR, NEKAR NAGAR
    OLD HUBBALLI-580 024.

64. MR. SHANAVAZ
    S/O DADAPEER BEPARI
    AGED ABOUT 26 YEARS
    R/AT SADARASOPA
    NEAR KASIMTOLE MAKHAN
    OLD HUBBALLI-580 024.

65. MR. INAYAT
    S/O MUKTHIYAR AHAMMAD MULLA
    AGED ABOUT 24 YEARS
    R/AT NEAR PATESHAVALI DARGA
    INDI PAMP CIRCLE
    OLD HUBBALLI-580 024.

66. MR. SHAMSHUDDEEN
    S/O MODIN SAB JAMADARA
    AGED ABOUT 27 YEARS
    R/AT ANANDA NAGAR
    NEAR JANDEGATTI
    OLD HUBBALLI-580 024.
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67. MR. HYDAR SAB
    S/O DAVALA SAB DAVALA BHAI
    AGED ABOUT 43 YEARS
    R/AT GOPPANA KOPPA MOSQUE ONI
    OLD HUBBALLI-580 024.

68. MR. RAJESSAB
    S/O ALLAH BHAKSH KIRDI
    AGED ABOUT 28 YEARS
    R/AT GOPPANA KOPPA MOSQUE ONI
    OLD HUBBALLI-580 024.

69. MR. MAHAMAD SALEEM
    S/O ABDUL GAFAR ODDO
    AGED ABOUT 32 YEARS
    R/AT GOWLI GALLI
    OLD HUBBALLI-580 024.

70. MR. MABULI
    S/O SAYYAD SAB MADAGAVI
    AGED ABOUT 27 YEARS
    R/AT ANANDA NAGAR
    1ST CROSS, TIPPU SULTAN AUTO STAND
    OLD HUBBALLI-580 024.

71. MR. MAHAMMAD AFREEDI
    S/O MAHAMMAD ISMAIL BIDIWALE
    AGED ABOUT 29 YEARS
    R/AT BEHIND GANESHA HOTEL
    SUBHASH NAGAR
    OLD HUBBALLI-580 024.

72. MR. MAHAMMAD SADIQ
    S/O LALA SAB BANGADIWALE
    AGED ABOUT 29 YEARS
    R/AT NEAR ANANDA NAGAR MOSQUE
    OLD HUBBALLI-580 024.

73. MR. MOULA KHAN
    S/O MARDHAN KHAN BILLUNAVARA
    AGED ABOUT 27 YEARS
    R/AT BYAHATTI FLAT, ANANDA NAGAR
    OLD HUBBALLI-580 024.
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74. MR. JUNAID BHASHA
    S/O ANWAR BHASHA UDAGANI
    AGED ABOUT 21 YEARS
    R/AT ANANDA NAGAR, LAST BUS STOP
    OLD HUBBALLI-580 024.

75. MR. SARPARAJ
    S/O MAHAMMAD RAFEEK BERAKADARA
    AGED ABOUT 27 YEARS
    R/AT ANAND NAGAR, NEAR MADANI MASJID
    OLD HUBBALLI-580 024.

76. MR. SHOWKATH ALI
    S/O MUSTHAK ALI KHAJI
    AGED ABOUT 27 YEARS
    R/AT ANAND NAGAR, 1ST BUS STOP
    NEAR KITTUR KIRANI SHOP
    OLD HUBBALLI-580 024.

77. MR. JAKEER HUSSEN
    S/O MAHAMMAD SAB DHARWADA
    AGED ABOUT 28 YEARS
    R/AT NEW ANANDA NAGAR
    NEAR MADANI MOSQUE
    OLD HUBBALLI-580 024.

78. MR. MAINUDDEEN
    S/O HUSEN SAB DAREKHAN
    AGED ABOUT 28 YEARS
    R/AT ANANDA NAGAR, BEHIND CHURCH
    OLD HUBBALLI-580 024.

79. MR. MAHAMMAD UMAR
    S/O BHASHA BALLARI
    AGED ABOUT 29 YEARS
    R/AT SANGAMA COLONY
    GURUNATHA NAGAR, ANANDA NAGAR ROAD
    OLD HUBBALLI-580 024.

80. MR. THOWFIK
    S/O MODEEN SAB MOGARE
    AGED ABOUT 22 YEARS
    R/AT DHOBI BHAT
    NEAR CHANNA PET GARDEN
    OLD HUBBALLI-580 024.
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81. MR. THOWFIK
    S/O MUSTHAK MUJAVAR
    AGED ABOUT 24 YEARS
    R/AT AASAR HONDA MAIN ROAD
    OLD HUBBALLI-580 024.

82. MR. MOULALI
    S/O HUSEN SAB DEVADURGA @ NADAF
    AGED ABOUT 27 YEARS
    R/AT ESHWAR NAGAR, 15TH CROSS
    OLD HUBBALLI-580 024.

83. MR. JAMEER
    S/O HAJARESAB DHARWADA
    AGED ABOUT 24 YEARS
    R/AT NEAR KAMARI PET MOSQUE
    OLD HUBBALLI-580 024.

84. MR. JILANI
    S/O MAHAMMAD HAYATH SOLLAPUR
    AGED ABOUT 38 YEARS
    R/AT ANANDA NAGAR, 1ST BUS STOP
    OLD HUBBALLI-580 024.

85. MR. GULAM YASIN
    S/O MAHAMMAD SADIQ KHAJI
    AGED ABOUT 21 YEARS
    R/AT JAVALI FLAT, ESHAWAR NAGAR
    OLD HUBBALLI-580 024.

86. MR. BASHA
    S/O HAYATH SAB PULARE
    AGED ABOUT 49 YEARS
    R/AT BEPARI FLAT
    2ND CROSS, BEHIND MOSQUE
    OLD HUBBALLI-580 024.

87. MR. IMRAN KHAN
    S/O TABREZ KHAN SOUDAGAR
    AGED ABOUT 31 YEARS
    R/AT ANANDA NAGAR ROAD
    CHANDANAGAR COLONY
    OLD HUBBALLI-580 024.
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88. MR. SAMEER
    S/O RAFEEQ HARIHARA
    AGED ABOUT 24 YEARS
    R/AT TIPPU NAGAR
    NEAR HANUMANTHA TEMPLE
    OLD HUBBALLI-580 024.

89. MR. SADIQ
    S/O HUSEN SAB MAKHANDAR
    AGED ABOUT 32 YEARS
    R/AT MEDARA ONI
    SIDDARTHA COLONY
    NEAR NEW ENGLISH SCHOOL
    OLD HUBBALLI-580 024.

90. MR. GOUSE MODIN
    S/O MEERANA SAB MUNAVALLI
    AGED ABOUT 30 YEARS
    R/AT DIDDI ONI, NEAR KONNUR HOSPITAL
    OLD HUBBALLI-580 024.

91. ROSHAN JAMEER
    S/O MOIBOOB SAB KUNDAGOL
    AGED ABOUT 30 YEARS
    R/AT SHIVAPUTRA NAGAR
    1ST CROSS, NEAR MOSQUE
    OLD HUBBALLI-580 024.

92. MR. JUNED
    S/O ISMAIL SAB VUYILAGOLA
    AGED ABOUT 25 YEARS
    R/AT AHODHYA NAGAR
    NEAR 4TH CROSS
    OLD HUBBALLI-580 024.

93. MR. GOUSE
    S/O GAFAR SAB SOUDAGAR
    AGED ABOUT 37 YEARS
    R/AT NEW ANANDA NAGAR
    NEAR MADANI MOSQUE
    OLD HUBBALLI-580 024
    PERMANENT RESIDENT OF GOKUL ROAD
    NEAR RAMALINGESHWARA, DARSHINI HOTEL,
    HUBBALLI-580 020.
                                                ...APPELLANTS
   (BY SRI S. BALAKRISHNAN, ADVOCATE)
                                 - 18 -
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                                          C/W CRL.A No. 93 of 2024



AND:

    THE STATE OF KARNATAKA
    BY OLD HUBBALLI POLICE STATION
    HUBBALLI-580 024
    UNDERTAKEN BY NIA
    REPRESENTED BY SPL.P.P.
    HIGH COURT BUILDING
    BENGALURU-560 001.
                                                      ...RESPONDENT
    (BY SRI SHANKARAPPA, SPL.P.P.)

      THIS CRIMINAL APPEAL IS FILED UNDER SECTION 21(4) OF
THE NIA ACT OF CR.P.C PRAYING TO GRANT BAIL FOR THE
OFFENCES PUNISHABLE UNDER SECTIONS 143, 147, 148, 323, 324,
332, 333, 353, 504, 506, 427, 307, 120(B), 225(B), 153(A) READ
WITH 149 OF IPC AND SECTION 3(1) OF PREVENTION OF DAMAGE
TO PUBLIC PROPERTY ACT AND UNDER SECTIONS 16(1)(b), 18, 20
AND 43-D(5) OF THE UNLAWFUL ACTIVITIES (PREVENTION) ACT
1967 PENDING BEFORE HON'BLE COURT OF XLIX ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE AND SPL.COURT FOR TRIAL OF NIA
CASES      AT      BENGALURU(CCH-50)        BENGALURU       IN
SPL.C.NO.2263/2022 ON OLD HUBBALLI P.S., HUBBALI DHARWAD
DISTRICT.

     THESE CRIMINAL APPEALS ARE COMING ON FOR ADMISSION,
THIS DAY, SREENIVAS HARISH KUMAR J., DELIVERED THE
FOLLOWING:0

                          JUDGMENT

These two appeals are disposed of by a common order. Crl.A.No.92/2024 is preferred by accused nos.25, 151, 153,154, 88, 18, 06, 03, 02, 84, 65, 96 and 111 challenging the order dated 05.01.2024 in Spl.C.No.2263/2022 rejecting their applications under section 439 Cr.P.C. Likewise, Crl.A.No.93/2024 is filed by the accused nos.1, 5, 11, 12, 13,

- 19 -

NC: 2024:KHC:6727-DB CRL.A No. 92 of 2024 C/W CRL.A No. 93 of 2024 16, 17, 19, 23, 26, 28, 33, 34, 36, 37, 38, 39, 42, 43, 44, 46, 48, 50, 52, 53, 54, 56, 57, 58, 59, 60, 61, 62, 63, 66, 67, 68, 69, 71, 72, 73, 74, 75, 77, 78, 79, 80, 81, 82, 83, 85, 86, 89, 91, 92, 93, 94, 95, 97, 98, 100, 102, 104, 105, 106, 107, 108, 109, 110, 112, 114, 115, 117, 118, 121, 122, 123, 125, 126, 128, 130, 131, 133, 134, 135, 140, 143, 145, 149, 150, 155, 156 and 158 challenging the order dated 05.01.2024 in Spl.C.No.2263/2022 rejecting their applications under section 439 Cr.P.C.

2. We have heard Sri. S. Balakrishnan, learned counsel for the appellants in Crl.A.No.93/2024 and Sri. Rahamathulla Kothwal, learned counsel for the appellants in Crl.A.No.92/2024 and Sri. Shankarappa, Spl. Public Prosecutor for the respondent.

3. The prosecution case is about an incident dated 16.04.2022 which erupted in front of Old Hubballi Police station, Hubballi at 9.30 p.m. after watching a morphed video containing hoisting of a saffron flag on the Mosque of Mecca and Medina. There was a large gathering of Muslim community people numbering 100 to 150 in front of the police station which demanded arrest of the person who posted the video on

- 20 -

NC: 2024:KHC:6727-DB CRL.A No. 92 of 2024 C/W CRL.A No. 93 of 2024 the social media. Mob turned violent and there was pelting of stones. This resulted in registration of FIR at the instance of J.B. Kalappannavar, Head Constable in the police station. Now the charge sheet is filed.

4. While arguing, Sri. S. Balakrishnan and Sri. Rahamathulla Kothwal drew our attention to the orders passed by the Hon'ble Supreme Court in Spl. Leave to Appeal(Crl.) No.16374/2023 and connected matters to submit that already 39 accused persons have been released on bail. The present accused are also entitled to bail on the ground of parity. When this aspect was brought to the notice of the Court, the same was not considered and hence these appeals. Their submission is that the appellants do not have criminal background and they were not in possession of explosive substances or weapons. The charge sheet shows that the accused were mute spectators. There are specific allegations of pelting stones and raising slogans against those accused persons to whom bail is granted. The charge sheet does not indicate any specific overt acts against these appellants/accused. They are all respectable citizens of Hubballi

- 21 -

NC: 2024:KHC:6727-DB CRL.A No. 92 of 2024 C/W CRL.A No. 93 of 2024 City and therefore, these appeals are to be allowed and bail is to be granted to them.

5. Sri. Shankarappa, learned Spl. Public Prosecutor for respondent/NIA submits that the trial court has given cogent reasons as to why ground of parity cannot be applied. Section 43D of the Unlawful Activities(Prevention) Act, 1967( 'UAPA Act' for short) is a clear bar for grant of bail. The allegations against the accused appear to be prima-facie true. The charge sheet indicates that the allegations made against the appellants/accused are not bereft of truth and hence, the appeals are to be dismissed.

6. We have perused the charge sheet and also the orders passed by the Hon'ble Supreme Court in Special Leave to Appeals. We have also perused the impugned order.

7. If the charge sheet is perused, we find that there was a large gathering in front of Hubballi police station because of morphed video being posted on the social media. The mob wanted action to be taken against the person who had posted the morphed video. During that time, the mob went violent and some of them started pelting stones at the police station.

- 22 -

NC: 2024:KHC:6727-DB CRL.A No. 92 of 2024 C/W CRL.A No. 93 of 2024 Except this allegation, we do not find that the appellants/accused before us have any criminal antecedents. There are no allegations that they possessed explosive substances or any kind of weapons at the time when rioting took place. In fact, the charge sheet shows that accused nos.1 to 20 were the persons against whom there are specific overt acts. Accused nos.21 to 88 appear to be spectators when the rioting was going on. In these circumstances, we are doubtful whether invocation of offence under UAPA Act is justifiable or not. This being the position, the trial court having regard to the orders passed by the Hon'ble Supreme Court in Special Leave Petitions, could have come to the conclusion that the appellants/accused also would be entitled to bail on the ground of parity. Instead, it has given some strange reasons which do not stand to our approval. Therefore, we are of the opinion that the impugned order cannot be sustained. Hence, the following:-

ORDER
1. Appeals are allowed.
2. The order dated 05.01.2024 in Spl.C.No.2263/2022 passed by the XLIX Additional City Civil and
- 23 -

NC: 2024:KHC:6727-DB CRL.A No. 92 of 2024 C/W CRL.A No. 93 of 2024 Sessions Judge (Special Judge for trial of NIA cases) (CCH-50), Bengaluru, is set aside, as it relates to the appellants in both the cases.

3. The applications filed by the appellants under section 439 Cr.P.C. are allowed. All the appellants are admitted to bail on each of them executing a bond of Rs.2,00,000/-(Rupees Two Lakh only) with two sureties for the likesum to the satisfaction of the trial court. The appellants are subjected to the following conditions:-

i. The accused/appellants shall appear before the trial court regularly till conclusion of trial; ii. They shall not tamper with the evidence and threaten the witnesses; iii. They shall not indulge in criminal activities in future;
iv. Once in a month preferably on Sunday between 9.00 a.m. and 12.00 noon, each appellant shall mark his or her attendance in Old Hubballi Police Station, Hubballi for a
- 24 -
NC: 2024:KHC:6727-DB CRL.A No. 92 of 2024 C/W CRL.A No. 93 of 2024 period of one year from the date of execution of bail bond.
Sd/-
JUDGE Sd/-
JUDGE MN List No.: 1 Sl No.: 2