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Jammu & Kashmir High Court

Jugal Kishore Sharma vs Dheeraj Gupta Principal Secretary on 9 August, 2023

Bench: Tashi Rabstan, Rahul Bharti

                                                                      Sr. No. 25

               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                    CCP(D) No.62/2022


Jugal Kishore Sharma                                      ....Petitioner(s)/Appellant(s)
                   Through :- Mr. Rahul Pant, Senior Advocate with
                              Mr. Anirudh Sharma, Advocate.
        V/s
Dheeraj Gupta Principal Secretary                               ....Respondent(s)
Housing and Urban Development
Department and another
                 Through :- Mr. S. S. Nanda, Sr. AAG for R-1.
                               Mr. Vishal Sharma, DSGI for R-2.

Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
          HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                     ORDER

09.08.2023 We are informed that, as on today, the Pension Payment Order has not been issued.

Be that as it may, we extend two weeks' time to do the needful and to produce the PPO number of the petitioner in the court. In case of failure, the respondent no.1 i.e. Principal Secretary, Housing and Urban Development Department and respondent no.2-Principal Accountant General, UT of J&K shall appear in person before this court on the next date of hearing.

List on 25.08.2023.



                                (Rahul Bharti)       )            (Tashi Rabstan)
                                   Judge                              Judge
Jammu:
09.08.2023
Raj Kumar