Rajasthan High Court - Jaipur
Arjun Singh vs Board Of Revenu And Ors on 8 September, 2020
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 840/2016
Arjun Singh
----Petitioner
Versus
Ramdev Mehra And Others
----Respondents
Connected With S.B. Civil Writ Petition No. 9601/2011 Arjun Singh
----Petitioner Versus Board Of Revenu And Ors
----Respondents For Petitioner(s) : Mr. Dinesh Kumar Garg For Respondent(s) : Mr. RP Garg through VC Mr. Jai Prakash Gupta through VC HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 08/09/2020 PF and extra sets against remaining respondents be filed within three days.
On filing of the same, fresh notices be issued, returnable within four weeks.
Learned counsel for the private respondents submits that no contempt is made out in the matter and reply has also been filed by them.
The Registry is directed to place the reply on record, if it is so filed.
List after four weeks.
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(2 of 2) [CCP-840/2016] Name of Mr. Anil Mehta, Additional Advocate General be shown in the cause list.
(SATISH KUMAR SHARMA),J Simple Kumawat /20-21 (Downloaded on 10/09/2020 at 09:42:22 PM) Powered by TCPDF (www.tcpdf.org)