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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in Continuing Dental Education Regulations, 2018

6.2Each and every dentist shall have to secure a total of 100 credit points within a period of every 5 years, provided a minimum of 20 credit points and a maximum of 25 credit points per annum.Out of the 100 credit points in five years, twenty credit points shall be earmarked for the following mandatory topics (five credit points for each topic) :
(i)Asepsis, infection control and waste management including NACO protocols
(ii)Dental jurisprudence & Ethics,
(iii)CPR and basic life support.
(iv)Dental Practice Management