Supreme Court - Daily Orders
Ramjee Power Construction Ltd. vs Jharkhand Urja Vikas Nigam Limited on 14 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.4 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).1005-1006/2012
(Arising out of impugned final judgment and order dated 11-07-2011
in CR No. 2/2011 09-08-2011 in CR No. 67/2011 09-08-2011 in CR No.
2/2011 passed by the High Court Of Jharkhand At Ranchi)
RAMJEE POWER CONSTRUCTION LTD. Petitioner(s)
VERSUS
JHARKHAND URJA VIKAS NIGAM LIMITED & ANR. Respondent(s)
(IA No.90223/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS and
appln.(s) for direction)
Date : 14-08-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Inranil Ghosh, Adv.
Mr. Pandey Neeraj Rai, Adv.
Mr. Kunal Singh, Adv.
Mr. Debabrata Das, Adv.
Ms. Dharitry Phookan, AOR
For Respondent(s) Mr. R.P. Bhat, Sr. Adv.
Mr. Manish Kumar Saran, AOR
Mr. Abhas Parimal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As jointly prayed for, list these matters on 28.08.2018.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.14 17:16:45 IST Reason: