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Himachal Pradesh High Court

Rajinder Singh vs Sandhira Devi on 2 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Rajinder Singh versus Sandhira Devi FAO (FC) No. 38 of 2021 .

02.05.2022 Present Mr. Nitin Thakur, Advocate, for the appellant.

Mr. Rajesh Mandhotra, Advocate, for the respondent.

Mediation has failed. Therefore, list this case for hearing in due course.



                              r          to                    (Tarlok Singh Chauhan)
                                                                      Judge


               May 2, 2022                           (Chander       Bhusan Barowalia)


               (hemlata)                                              Judge.







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