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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Sikkim - Subsection

Section 64(6) in Sikkim Co-Operative Societies Act, 1978

(6)If at the time of audit the accounts of a society are not complete, the Registrar or person authorised by him under sub-section (1) to audit may cause the accounts to be written up at the expense of the society.