Delhi High Court - Orders
Astral Ltd vs Ashirvad Pipes Pvt Ltd on 24 April, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~5 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CS(COMM) 309/2022, I.A. 8856/2022 (O-XI R-1(4) of CPC), I.A. 9750/2022(O-XI R-1(10) of CC Act), I.A. 12468/2022(u/s 124 of Trade Mark Act) and I.A. 19036/2022(O-XI R-1(4) of CPC) ASTRAL LTD ..... Plaintiff Through: Mr.Anshuman Upadhyay, Mr.Naseem and Mr.Manish Kr.Mishra, Advocates. versus ASHIRVAD PIPES PVT LTD ..... Defendant Through: Mr. Aadhar Nautiyal, Advocates. CORAM: HON'BLE MR. JUSTICE AMIT BANSAL ORDER
% 24.04.2023
1. Mr. Anshuman Upadhyay, Advocate appears on behalf of the plaintiff and submits that he has recently been engaged in the matter. He submits that he will be filing his vakalatnama within three days.
2. Counsels for the parties submit that an appeal has been filed by the plaintiff against the judgment dated 23rd February, 2023 passed by this Court, which is pending before the Division Bench.
3. List for consideration of pending applications on 11th August, 2023.
AMIT BANSAL, J APRIL 24, 2023 rt Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:24.04.2023 17:22:09