Bombay High Court
The Chairman Tuljabhavani Temple Trust vs Nitin Ram Chavan And Anr on 7 August, 2019
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
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wp9877.19.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.9877 OF 2019
The Chairman,
Shri Tuljabhavani Temple Trust,
Tuljapur & another Petitioners
Versus
Nitin s/o Ram Chavan & another Respondents
WITH
WRIT PETITION NO.9878 OF 2019
The Chairman,
Shri Tuljabhavani Temple Trust,
Tuljapur & another Petitioners
Versus
Ravindra s/o Mohanrao Kame & another Respondents
Mr.P.P.Mandlik, advocate for petitioners.
Mr.V.R.Jain (Kamboj), advocate for Respondent No.1 in both the
petitions.
CORAM : RAVINDRA V. GHUGE, J.
DATE : 07th August, 2019 PER COURT:
1 At the request of Respondent No.1 - original appellant, stand over to 03.09.2019 in the Urgent Admissions' category. 2 In the meanwhile, the proceedings i.e. Misc.
Applications (Contempt) No.04 and 05 of 2019 before the University ::: Uploaded on - 09/08/2019 ::: Downloaded on - 09/08/2019 22:26:35 ::: {2} wp9877.19.odt and College Tribunal at Aurangabad with regard to execution of the impugned judgment, shall stand adjourned until further orders from this Court.
RAVINDRA V. GHUGE JUDGE adb/ ::: Uploaded on - 09/08/2019 ::: Downloaded on - 09/08/2019 22:26:35 :::