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Bombay High Court

The Chairman Tuljabhavani Temple Trust vs Nitin Ram Chavan And Anr on 7 August, 2019

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

                                         {1}
                                                                     wp9877.19.odt

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD
                   WRIT PETITION NO.9877 OF 2019

 The Chairman,
 Shri Tuljabhavani Temple Trust,
 Tuljapur & another                                        Petitioners

                  Versus

 Nitin s/o Ram Chavan & another                            Respondents

                                    WITH
                        WRIT PETITION NO.9878 OF 2019

 The Chairman,
 Shri Tuljabhavani Temple Trust,
 Tuljapur & another                                        Petitioners

                  Versus

 Ravindra s/o Mohanrao Kame & another                      Respondents



 Mr.P.P.Mandlik, advocate for petitioners.
 Mr.V.R.Jain (Kamboj), advocate for Respondent No.1 in both the
 petitions.

                               CORAM : RAVINDRA V. GHUGE, J.

DATE : 07th August, 2019 PER COURT:

1 At the request of Respondent No.1 - original appellant, stand over to 03.09.2019 in the Urgent Admissions' category. 2 In the meanwhile, the proceedings i.e. Misc.

Applications (Contempt) No.04 and 05 of 2019 before the University ::: Uploaded on - 09/08/2019 ::: Downloaded on - 09/08/2019 22:26:35 ::: {2} wp9877.19.odt and College Tribunal at Aurangabad with regard to execution of the impugned judgment, shall stand adjourned until further orders from this Court.

RAVINDRA V. GHUGE JUDGE adb/ ::: Uploaded on - 09/08/2019 ::: Downloaded on - 09/08/2019 22:26:35 :::