Patna High Court - Orders
Sugrib Singh vs The State Of Bihar on 15 March, 2013
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court Cr.Misc. No.674 of 2013 (4) dt.15-03-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No. 674 of 2013
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Sugrib Singh
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
04. 15.03.2013It has been submitted that the case diary is available in Cr. Misc. No. 1901 of 2013 and, therefore, the matter be placed for admission.
Put up for admission along with case diary available in Cr. Misc. No. 1901 of 2013 which has been disposed off on 05.03.2013.
(Anjana Prakash, J.) Vikash/-