Section 54(1)(c) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

(c)made by an office- bearer of any concerned trade union registered under the Trade Unions Act, 1926 (16 of 1926 ).

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