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[Cites 0, Cited by 0] [Section 217C(5)] [Section 217C] [Entire Act]

State of Tamilnadu - Subsection

Section 217C(5)(f) in Tamil Nadu District Municipalities Act, 1920

(f)that the proposed use of land will preserve the special characteristics of the hill station as regards landscape, vegetative cover and climate of the hill station;