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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013

(1)The following categories of Headmaster Gr.II Gazetted / Teacher in the Government / ZPP /MPP shall be transferred.
(a)Those who have completed 8 years service in a particular school as on 1st July of the year shall be compulsorily transferred.
Provided those who are going to retire within two years from 1st July of the year shall not be shifted until and unless the incumbent requests for such transfer.
(b)The male Headmaster Grade-II/Teacher aged below 50 years as on 1st July of the year and working in Girls High School.
(c)The Headmaster Grade-II and the concerned subject Teacher of the school in which the pass percentage in the S.S.C. Public Exam (March) is less than 10% shall be transferred to the schools located in category IV habitations