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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(i) in The Tamil Nadu Betting Tax Rules, 1935

(i)to the [Assistant Commissioner of Commercial Taxes] [Substituted by G.O.P. No. 278, C.T. & Revenue, dated 10-3-1983.];