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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(d) in Rajasthan River Basin and Water Resources Planning Act, 2015

(d)to ensure that the Integrated State Water Resources Plan and water resources projects proposed by Water Resources Planning Department of the State Government are in conformity with concept of Integrated Water Resources Management;