Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Dvb Group Merchant Bank (Asia) Ltd And ... vs M. V. Malaviya Twenty Three Imo No ... on 19 August, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 1458 OF 2021
                           In
              ADMIRALTY SUITS 41 OF 2015

 Dvb Group Merchant Bank (asia) Ltd And Anr ....PETITIONER
            V/S
 M. V. Malaviya Twenty Three Imo No 9299082
                                          ....RESPONDENT

And 21 Ors CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th August, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 29/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 20/08/2024 ::: Downloaded on - 21/08/2024 05:16:48 :::