Bombay High Court
Dvb Group Merchant Bank (Asia) Ltd And ... vs M. V. Malaviya Twenty Three Imo No ... on 19 August, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-14
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1458 OF 2021
In
ADMIRALTY SUITS 41 OF 2015
Dvb Group Merchant Bank (asia) Ltd And Anr ....PETITIONER
V/S
M. V. Malaviya Twenty Three Imo No 9299082
....RESPONDENT
And 21 Ors CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 29/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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