Karnataka High Court
Sri Vasanth Raaj vs Sri Murali S on 10 February, 2026
-1-
NC: 2026:KHC:7803
RFA No. 1484 of 2025
C/W RFA No. 1124 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
REGULAR FIRST APPEAL NO.1484 OF 2025 (DEC/INJ)
C/W
REGULAR FIRST APPEAL NO.1124 OF 2025 (DEC/INJ)
IN RFA NO.1484/2025
BETWEEN:
SRI.S.MURALI
S/O R.SIMHADRI
AGED ABOUT 68 YEARS
R/O NO.2/1, RAMAKRISHNAPPA ROAD
COX TOWN
BENGALURU -560 005
...APPELLANT
(BY SRI. ROOPESHA B, ADVOCATE)
Digitally signed
AND:
by AL BHAGYA
Location: HIGH
COURT OF
1. SRI.R.SIMHADRI
KARNATAKA S/O LATE N.RAMAKRISHNAPPA
AGED ABOUT 100 YEARS
R/AT NO.25,
SUNDARA MURTHY ROAD
COX TOWN, BENGALURU - 560 005
2. SMT.T.SARASWATHI
W/O R.SIMHADRI
AGED ABOUT 88 YEARS
R/AT NO.25
SUNDARA MURTHY ROAD
COX TOWN, BENGALURU-560 005
-2-
NC: 2026:KHC:7803
RFA No. 1484 of 2025
C/W RFA No. 1124 of 2025
HC-KAR
3. SMT.S.VEDAVATHI
W/O T.GIRISH
AGED ABOUT 72 YEARS
R/O NO.26,
SUNDARA MURTHY ROAD
COX TOWN, BENGALURU-560 005
4. SMT.RADHA SIMHADRI
D/O R.SIMHADRI
AGED ABOUT 70 YEARS
NO.7/A, RIVER TOP CLOSE
NORNAN HURST, NSW-2076
AUSTRALIA
PRESENTLY CAMPING AT NO.25
COX TOWN, BENGALURU -560025.
5. SRI.VASANTH RAAJ
S/O A.CHAMPALAL
AGED ABOUT 63 YEARS
R/O NO.100, M.M. ROAD
FRASER TOWN, BENGALURU -560 005.
...RESPONDENTS
(BY SRI.PRAKASH M.H, ADVOCATE FOR R.5)
THIS RFA IS FILED UNDER SECTION 96 OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 24.02.2025 PASSED IN
OS.NO.3868/2013 ON THE FILE OF THE C/C. XXXVII ADDITIONAL
CITY CIVIL JUDGE (CCH 38), BENGALURU, DECREEING THE SUIT
FOR DECLARATION AND INJUNCTION AND ETC.
IN RFA NO. 1124/2025
BETWEEN:
1. SRI VASANTH RAAJ
S/O A.CHAMPALAL
-3-
NC: 2026:KHC:7803
RFA No. 1484 of 2025
C/W RFA No. 1124 of 2025
HC-KAR
AGED 65 YEARS
R/AT NO.100, M. M. ROAD
FRASER TOWN
BENGALURU - 560 005
...APPELLANT
(BY SRI. PRAKASH M H, ADVOCATE)
AND:
1. SRI MURALI S
S/O LATE R.SIMHADRI
AGED 68 YEARS
R/AT NO.21
RAMAKRISHNAPPA ROAD
COX TOWN, BENGALURU -560 005
2. SRI.SIMHADRI R
S/O RAMAKRISHNAPPA
AGED 42 YEARS
R/AT NO.25
SUNDARA MURTHY ROAD
COX TOWN, BENGALURU -560 005
3. SMT.SARASWATHI T
W/O R.SIMHADRI
AGED 88 YEARS
R/AT NO.25, SUNDARA MURTHY ROAD
COX TOWN, BENGALURU -560 005
4. SMT.VEDAVATHI S
W/O. T. GIRISH
AGED 72 YEARS
R/AT NO.26
SUNDARA MURTHY ROAD
COX TOWN, BENGALURU -560 005
-4-
NC: 2026:KHC:7803
RFA No. 1484 of 2025
C/W RFA No. 1124 of 2025
HC-KAR
5. SMT. RADHA SIMHADRI
D/O SIMHADRI
AGED 70 YEARS
R/AT NO.7A, RIVER TOP CLOSE
NORNAN HURST
NSW-2076,
AUSTRALIA
PRESENTLY AT
NO.25, COX TOWN
BENGALURU - 560 025
...RESPONDENTS
(BY SRI. ROOPESHA B, ADVOCATE)
THIS RFA IS FILED UNDER SEC.96 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 24.02.2025 PASSED IN
O.S.NO.3868/2013 ON THE FILE OF C/C XXXVII ADDITIONAL
CITY CIVIL JUDGE, (CCH-38), BENGALURU., DECREEING THE
SUIT FOR DECLARATION AND PERMANENT INJUNCTION AND
ETC.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
ORAL JUDGMENT
Learned counsels appearing for the appellants in both matters have filed separate memos seeking permission of this Court to withdraw the appeals as the lis -5- NC: 2026:KHC:7803 RFA No. 1484 of 2025 C/W RFA No. 1124 of 2025 HC-KAR between the parties is given a quietus by settling the matter out of the Court.
2. The said memos are taken on record.
3. The respective parties in both matters are present before the Court and their presence is recorded.
In view of the above said memos, both appeals are dismissed as withdrawn.
Sd/-
(SACHIN SHANKAR MAGADUM) JUDGE NBM List No.: 1 Sl No.: 37