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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(11) in The Bihar Prohibition Act, 1938

(11)Manufacture-"Manufacture" includes every process, whether natural or artificial, by which any fermented spirituous, or intoxicating liquor -or intoxicating drug is produced, prepared or blended, and also re-distillation and every process for the rectification of liquor;