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Andhra Pradesh High Court - Amravati

Zuari Cement Limited vs The State Of Andhra Pradesh on 16 November, 2023

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: WRIT PETITION No.25529 of 2023 and batch PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE

4. 16.11.2023 NJS, J W.P. Nos.25529, 26554, 26736, 26815, 26823, 26828, 26831, 26837, 26856, 26936, 26945, 26948, 26952, 26954, 27637, 27770, 27792, 27832, 27893, 27899, 27900, 27903, 27915, 27919, 27935, 27948, 27950, 27957, 27960, 27962, 27968 and 28432 of 2023 Heard learned counsel for the petitioners.

Also heard learned counsel representing the learned Standing Counsel for the Corporation, who states that a memo adopting the counter filed in W.P.No.28432 of 2023 has been filed.

As the batch of cases relating to the same is posted to 27.11.2023, list these cases also along with the said batch.

_______ NJS, J vasu