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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(v) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

(v)In the case of Registration Inspector. - by promotion from amongst the Clerks, Moharrirs and Registration Clerks on the basis of seniority-cum-merit.
(vi)In the case of Clerk and Moharrir -