Chattisgarh High Court
The Joint Commissioner Of Income Tax vs M/S Jindal Power Limited on 8 January, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR TAXC No. 8 of 2025 THE JOINT COMMISSIONER OF INCOME TAX versus M/S JINDAL POWER LIMITED 08/01/2025 Mr. Ajay Kumrani, Advocate for the Appellant.
Learned counsel appearing for the Appellant prays for and is granted three weeks time to rectify the default as pointed out by the Registry.
Sd/- Sd/-
(Sanjay K. Agrawal) (Sanjay Kumar Jaiswal)
Judge Judge
Digitally signed
by SOURABH
SOURABH PATEL
Date:
PATEL 2025.01.10
17:14:04
+0530
Sourabh P.