Delhi High Court - Orders
Vardhman Fashion Mall (Lsc) Owners vs M/S Vardhman Properties Ltd. And Ors on 6 July, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10078/2022
VARDHMAN FASHION MALL (LSC) OWNERS..... Petitioner
Through: Appearance not given.
versus
M/S VARDHMAN PROPERTIES LTD. AND ORS...... Respondents
Through: Mr. Rohit Gandhi, Mr. Hargum Singh
Kalra and Mr. Surender Sheroran,
Advs.
Ms. Shobhana Takiar, Adv. for R-2.
Mr. Ajay Digpaul, Mr. Kamal
Digpaul and Ms. Swati Kwatra, Advs.
for R-3.
Ms. Nitika Bhutani, Adv. for R-4.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.07.2022 CM APPL. 29328/2022 (Exemption) Allowed, subject to just exceptions Application stands disposed of. W.P.(C) 10078/2022 and CM APPL. 29327/2022 (Stay) Learned counsel for the petitioner seeks to withdraw this petition. Accordingly, the writ petition is dismissed as withdrawn.
SACHIN DATTA, J JULY 6, 2022/cl Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:11.07.2022 14:51:29