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Delhi High Court - Orders

Vardhman Fashion Mall (Lsc) Owners vs M/S Vardhman Properties Ltd. And Ors on 6 July, 2022

Author: Sachin Datta

Bench: Sachin Datta

                          $~55
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 10078/2022
                                 VARDHMAN FASHION MALL (LSC) OWNERS..... Petitioner
                                             Through: Appearance not given.

                                                    versus

                                 M/S VARDHMAN PROPERTIES LTD. AND ORS...... Respondents
                                             Through: Mr. Rohit Gandhi, Mr. Hargum Singh
                                                      Kalra and Mr. Surender Sheroran,
                                                      Advs.
                                                      Ms. Shobhana Takiar, Adv. for R-2.
                                                      Mr. Ajay Digpaul, Mr. Kamal
                                                      Digpaul and Ms. Swati Kwatra, Advs.
                                                      for R-3.
                                                      Ms. Nitika Bhutani, Adv. for R-4.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SACHIN DATTA
                                                    ORDER

% 06.07.2022 CM APPL. 29328/2022 (Exemption) Allowed, subject to just exceptions Application stands disposed of. W.P.(C) 10078/2022 and CM APPL. 29327/2022 (Stay) Learned counsel for the petitioner seeks to withdraw this petition. Accordingly, the writ petition is dismissed as withdrawn.

SACHIN DATTA, J JULY 6, 2022/cl Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:11.07.2022 14:51:29