Delhi High Court - Orders
Income Tax Officer vs Ms. Gurpreet Kaur on 14 May, 2019
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2113/2019 & CM. No. 9843/2019
INCOME TAX OFFICER ..... Petitioner
Through: Mr. Zoheb Hossain, Sr. SC
versus
MS. GURPREET KAUR ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 14.05.2019 Issue notice to the respondent, returnable on October 21, 2019. Till the next date of hearing there shall be stay of order dated July 23, 2018 passed by the Central Information Commission in Appeal No.CIC/CCITD/A/2017/141117-BJ.
V. KAMESWAR RAO, J MAY 14, 2019/aky