Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 21 in Orissa State Financial Corporation General Regulations, 1957 21. Chairman of meetings. - In this chapter the world "Chairman" means the "Chairman' of a meeting under Regulation 27.
