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State of Odisha - Section

Section 7 in The Orissa Legislative Assembly Members' Jeep, Motor Cycle, Scooter or a Like Vehicle Advance Rules, 1986

7. Period within which negotiation for purchase of jeep, motor cycle, scooter or a like vehicle may be completed.

- A member who draws an advance shall complete negotiation for the purchase of a jeep, motor cycle, scooter or a like vehicle and make final payment for such purchase within one month from the date of which he draws the advance, failing which the full amount of the advance drawn, with interest thereon for one month, shall be refunded to the Government.