Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Chattisgarh - Subsection Section 19(v) in The Chhattisgarh State Electricity Board General Provident Fund Regulations, 2001 (v)Recoveries made under this regulation shall be credited as they are made to the account of the subscriber in the fund.
