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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Kerala - Subsection

Section 49(6) in Kerala Municipality Building Rules, 1999

(6)Every bathroom or latrine shall have at least one of its walls abutting on an open space or open verandah or an air shaft if not centrally air conditioned; the size of air shaft shaft not be less than that specified in Table 8.Size of Air Shaft
Sl. No. No. of Storeys Area of the airshaft in Square meter Minimum width of Airshaft in meter
(1) (2) (3) (4)
1. Upto 3 1.08 0.9
2. Upto 6 2.4 1.2
3. Upto 10 3.0 1.5
4. Above 10 5.0 2.0