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[Cites 0, Cited by 0] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(7) in The Central Motor Vehicles Rules, 1989

(7)[ On and from the date of commencement of the Central Motor Vehicles (Amendment) Rules, 1999,every motor vehicle manufactured shall be fitted with at least one lamp which shall automatically be operated, throwing a white light to the rear, when the vehicle is being driven in the reverse gear.] [Substituted by GSR 214(E), dated 18.3.1999 (w.e.f. 18.3.1999). Earlier sub-Rule (7) was inserted by GSR 338(E), dated 26.3.1993 (w.e.f. 26.3.1993).]