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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2)(a) in The Maharashtra Medical Practitioners Act, 1961

(a)salaries and allowances of the Registrar and the staff [including the Inspectors] [These words were inserted by Maharashtra 23 of 1982, Section 14(b)(ii).] maintained by [the Council] [These words were substituted for the words 'the Board' by Maharashtra 23 of 1982, Section 14(a)(i)];