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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(2)(d) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(d)to visit regularly the residence of the juvenile or the child under their supervision and also places of employment or school attended by such juvenile or the child and to submit fortnightly reports as prescribed in Form IX;