Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 33 in The Greater Noida Industrial Development Area Building Regulations, 1992

33. Open area in respect of basement or cellar.

- Maximum covered area of the plot at the basement or cellar level in all kinds of buildings shall be as per provisions given below and the basement height above ground level shall not be counted towards height limitations :-
(a) Residential buildings (plotted development). ... 50% of ground floor coverage.
(b) Institutional and Assembly buildings. ... Same as ground floor coverage.
(c) Mercantile, industrial and storage buildings. ... Same as ground floor coverage.
Note. - In the case of semi-detached buildings or row buildings a minimum distance of 2.0 mtrs. shall be kept from adjoining property while constructing basement.