Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 558] [Entire Act] Bengal Presidency - Subsection Section 558(c) in Police Regulations, Bengal , 1943 (c)In the Bengal and Assam Railway, Saidpur district where there is no Platform Inspector at headquarters, the duties laid down in (vi) and (vii) above shall devolve on the Reserve officer.
