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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4)(d) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(d)if the fee paid in the tower Court is in excess, the Court shall direct the refund of the excess to the party who is entitled to it.