Section 2(d) in Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016
(d)"Anganawadi Helper" means a person who has been selected by a selection committee or has been appointed by transfer from Balawadi or such other institution and is working in the Anganawadi on Honorarium or has been appointed permanently as a helper as per the guidelines approved by the Government from time to time;
